High Courts30 Jan 2020Disposed Of
Kana Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0285
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 324 of 2,241
High Courts30 Jan 2020Disposed Of
Mehardeen Khan And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0284
Rajasthan Colonisation Act, 1954 — Section 22Rajasthan Tenancy Act, 1955 — Section 15, 88, 188, 212Rajasthan Land Revenue Act, 1956 — Section 125, 136
High Courts30 Jan 2020Disposed Of
Deen Mohammed Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0283
Rajasthan Colonisation Act, 1954 — Section 22Rajasthan Tenancy Act, 1955 — Section 15, 88, 188, 212Rajasthan Land Revenue Act, 1956 — Section 125, 136
High Courts30 Jan 2020Disposed Of
Hasil Khan, Jaisalmer And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0282
Rajasthan Colonisation Act, 1954 — Section 22Rajasthan Tenancy Act, 1955 — Section 15, 88, 188, 212Rajasthan Land Revenue Act, 1956 — Section 125, 136
High Courts30 Jan 2020Disposed Of
Sandeep Kumar Bajaj And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0281
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts30 Jan 2020Disposed Of
Bachal Khan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0280
Rajasthan Colonisation Act, 1954 — Section 22Rajasthan Tenancy Act, 1955 — Section 15, 88, 188, 212Rajasthan Land Revenue Act, 1956 — Section 125, 136
High Courts30 Jan 2020Disposed Of
Narpat Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0279
Rajasthan Colonisation Act, 1954 — Section 22Rajasthan Tenancy Act, 1955 — Section 15, 88, 188, 212Rajasthan Land Revenue Act, 1956 — Section 125, 136
High Courts30 Jan 2020Disposed Of
Puna Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0278
Rajasthan Colonisation Act, 1954 — Section 22Rajasthan Tenancy Act, 1955 — Section 15, 88, 188, 212Rajasthan Land Revenue Act, 1956 — Section 125, 136
High Courts30 Jan 2020Allowed
Reliance General Insurance Co. Ltd. Vs Presiding Officer, Motor Accident Claims Tribunal, Pali (Raj.) And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0277
Motor Vehicles Act, 1988 — Section 170Code Of Civil Procedure, 1908 — Order 11 Rule 12, Order 11 Rule 14
High Courts30 Jan 2020Dismissed
Raju Ram Beniwal Vs Indian Oil Corp. Ltd. (IOCL) And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0276
High Courts30 Jan 2020Allowed
Hem Singh Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0275
Code Of Criminal Procedure, 1973 — Section 389
High Courts30 Jan 2020Allowed
Prem Singh Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0274
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 389
High Courts30 Jan 2020Allowed
Jagaram Vs State Of Rajasthan
Rajasthan High Court · (2020) 01 RAJ CK 0273
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 389
High Courts30 Jan 2020Allowed
Kantilal And Ors Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0272
Code Of Criminal Procedure, 1973 — Section 389
High Courts29 Jan 2020Dismissed
Ramkrishna Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0271
Code Of Criminal Procedure, 1973 — Section 190
High Courts29 Jan 2020Allowed
Prema Ram Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0270
Code Of Criminal Procedure, 1973 — Section 389
High Courts29 Jan 2020Allowed
Gopal Singh Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0269
Code Of Criminal Procedure, 1973 — Section 107, 151, 439Indian Penal Code, 1860 — Section 120B, 147, 149, 302, 427, 447
High Courts29 Jan 2020Allowed
Shiv Baser Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0268
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts29 Jan 2020Allowed
Mangi Lal Vs State
Rajasthan High Court · (2020) 01 RAJ CK 0267
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts29 Jan 2020Dismissed
Bharat @ Tinku Vs State And Ors
Rajasthan High Court · (2020) 01 RAJ CK 0266
Indian Penal Code, 1860 — Section 406, 498A