High Courts04 Feb 2020Allowed
Shrawan Ram Vs State, Through P.P.
Rajasthan High Court · (2020) 02 RAJ CK 0092
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 318 of 2,241
High Courts04 Feb 2020Allowed
Virendra Singh Vs State of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0091
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
High Courts04 Feb 2020Allowed
Sangeeta Bishnoi And Ors Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0090
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420Rajasthan Public Examination Act, 1992 — Section 3, 6
High Courts04 Feb 2020Allowed
Dalpat Dan And Ors Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0089
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 342, 376, 376DInformation Technology Act, 2000 — Section 67
High Courts04 Feb 2020Allowed
Babulal Vs State of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
High Courts04 Feb 2020Allowed
Narendra Kumar Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0087
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54, 54A
High Courts04 Feb 2020Allowed
Nepal Singh Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0086
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 364A, 392
High Courts04 Feb 2020Allowed
Sewa Ram Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0085
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7, 7AIndian Penal Code, 1860 — Section 120B
High Courts04 Feb 2020Allowed
Suresh Chandra Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0084
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 29
High Courts04 Feb 2020Allowed
Naniya And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0083
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 4, 25
High Courts04 Feb 2020Allowed
Rajkumar And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0082
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts04 Feb 2020Allowed
Ambaram @ Akshay Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0081
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
High Courts04 Feb 2020Dismissed
Pankaj Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0080
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22
High Courts04 Feb 2020Allowed
Sunil Kumar @ Tekchand Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 377Protection Of Children from Sexual Offences Act, 2012 — Section 5M, 6
High Courts04 Feb 2020Dismissed
Prem Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0078
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts04 Feb 2020Allowed
Ajay Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Bovine Animal (Prohibition Of Slaughter & Temporary Execution or Regulation Of Export) Act, 1995 — Section 3, 5, 6, 8, 9, 10
High Courts04 Feb 2020Allowed
Beena @ Shagufata Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 370Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 81
High Courts04 Feb 2020Dismissed
Ramesh And Ors Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 147, 148, 149, 307, 323, 396, 436, 427Arms Act, 1959 — Section 3, 25
High Courts04 Feb 2020Allowed
Saiyad Rashid Hasami Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420Cheat Fund Act, 1982 — Section 3, 4, 5, 6
High Courts04 Feb 2020Allowed
Shyam Singh Vishnoi Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354BProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 9, 10