High Courts05 Feb 2020Dismissed
Madan Lal Vs Lahari Ram And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0125
Code of Civil Procedure, 1908 — Order 1 Rule 10
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 316 of 2,241
High Courts05 Feb 2020Allowed
Kanku Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0124
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 389
High Courts05 Feb 2020Dismissed
Birbalram And Ors Vs State, Through P.p.
Rajasthan High Court · (2020) 02 RAJ CK 0123
Indian Penal Code, 1860 — Section 34, 307
High Courts04 Feb 2020Allowed
Nidhi Vijay And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0655
Indian Penal Code, 1860 — Section 376, 511
High Courts04 Feb 2020Allowed
Anil Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0654
Juvenile Justice {Care and Protection Of Children} Act, 2015 — Section 12
High Courts04 Feb 2020Allowed
Rajkumar@raju Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0653
Juvenile Justice {Care and Protection Of Children} Act, 2015 — Section 12
High Courts04 Feb 2020
Brijbala Goyal Vs Rakesh Yadav
Rajasthan High Court · (2020) 02 RAJ CK 0652
Negotiable Instruments Act, 1881 — Section 138
High Courts04 Feb 2020Allowed
Gyarsi Lal And Ors Vs Chawali Devi And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0651
Indian Penal Code, 1860 — Section 302, 323, 341Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts04 Feb 2020Partly Allowed
State Of Rajasthan And Ors Vs Manvendra Singh And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0650
Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 143, 323, 336, 341Prevention Of Corruption Act, 1988 — Section 7
High Courts04 Feb 2020Partly Allowed
Bhagwan Sahay And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0649
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 300, 302, 304, 323, 341Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts04 Feb 2020Disposed Of
Ghisilal Sukhlecha And Ors Vs Deepchand Sukhlecha And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0121
Code of Civil Procedure, 1908 — Order 14 Rule 5
High Courts04 Feb 2020Disposed Of
M/s Ramprasad Bhagwati Prasad And Ors Vs Mandir Shri Goverdhan Nath Ji, Vaishnav Panchayat Ramganjmandi, District Kota
Rajasthan High Court · (2020) 02 RAJ CK 0120
Code Of Criminal Procedure, 1973 — Section 100
High Courts04 Feb 2020Allowed
Ajay Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0119
Code Of Criminal Procedure, 1973 — Section 138, 320
High Courts04 Feb 2020Partly Allowed
Bhagwan Sahay And Ors Vs State Of Rajasthan Through P.P.
Rajasthan High Court · (2020) 02 RAJ CK 0118
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 300, 302, 304I, 323, 341Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts04 Feb 2020Disposed Of
Dr. Krishna Jain Vs Shri Rajeev Mehrishi, Chief Secretary, Govt. Of Rajasthan, Secretariat, Jaipur And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0117
High Courts04 Feb 2020
Madan Lal Vs State of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0116
Indian Penal Code, 1860 — Section 34, 344, 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 389
High Courts04 Feb 2020
Teju @ Tejiya Vs State, Through Pp
Rajasthan High Court · (2020) 02 RAJ CK 0115
High Courts04 Feb 2020Disposed Of
Jayesh Kumar Kansara Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0114
High Courts04 Feb 2020Dismissed
Subhash Pargi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0113