High Courts11 Feb 2020Allowed
Rajkumar @ Raju Beri Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0231
Indian Penal Code, 1860 — Section 379, 406, 420Code Of Criminal Procedure, 1973 — Section 438
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 311 of 2,241
High Courts11 Feb 2020Dismissed
Devi Lal Kothar Vs Suresh Kumar
Rajasthan High Court · (2020) 02 RAJ CK 0230
Constitution of India, 1950 — Article 227
High Courts11 Feb 2020Dismissed
Shishpal And Ors Vs Mange Ram
Rajasthan High Court · (2020) 02 RAJ CK 0229
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Feb 2020Disposed Of
Ramesh Chandra Dave Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0228
High Courts11 Feb 2020Dismissed
Khaleel Ahmed Vs State Bank Of India And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0227
High Courts11 Feb 2020Disposed Of
Dr. Liyakat Ali Gauri Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0226
High Courts11 Feb 2020Disposed Of
Krishan Kant Joshi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0225
High Courts11 Feb 2020Disposed Of
Vallabh Patidar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0224
High Courts11 Feb 2020Disposed Of
Kanhaiya Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0223
Guardians and Wards Act, 1890 — Section 8National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 — Section 2(h), 14Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i), 2(i)(viii)
High Courts10 Feb 2020Allowed
Deepak Sharma Vs State of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0222
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
High Courts10 Feb 2020Allowed
Shiv Ji Shah And Ors State of RajasthanVs
Rajasthan High Court · (2020) 02 RAJ CK 0221
Code Of Criminal Procedure, 1973 — Section 439Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts10 Feb 2020Disposed Of
Amarchand Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0220
Indian Penal Code, 1860 — Section 120B, 201, 302, 364Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Feb 2020Allowed
Shanker Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0219
Code Of Criminal Procedure, 1973 — Section 451, 482
High Courts10 Feb 2020Dismissed
Mejar Singh Vs State And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0218
Indian Penal Code, 1860 — Section 224, 302, 449Arms Act, 1959 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
High Courts10 Feb 2020Dismissed
M/s U.n. Auto Mobiles And Ors Vs M/s Sundaram Finance Ltd.
Rajasthan High Court · (2020) 02 RAJ CK 0217
Code of Civil Procedure, 1908 — Section 24, Order 21 Rule 66
High Courts10 Feb 2020
Lrs Of Shah Ibne Ali And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0216
Rajasthan Colonization (Allotment and Sales of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 12A
High Courts10 Feb 2020
Sohan Lal Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0215
High Courts10 Feb 2020Disposed Of
Narendra Kumar Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0214
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts10 Feb 2020Disposed Of
Goga Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0213
High Courts10 Feb 2020Dismissed
Kamlesh Kumar Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0212
Rajasthan Police Subordinate Service Rules, 1989 — Rule 14