High Courts14 Feb 2020Allowed
Jagdish @ J.D. Don And Ors Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0278
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 382, 394
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 309 of 2,241
High Courts14 Feb 2020Allowed
Sunil And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0277
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 323, 379, 395, 396,
High Courts14 Feb 2020Allowed
Sonu @ Vedprakash And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0276
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(VA) , 14AIndian Penal Code, 1860 — Section 344, 363, 366ACode Of Criminal Procedure, 1973 — Section 439
High Courts14 Feb 2020Dismissed
Pappu Ram Vs Chunni Lal
Rajasthan High Court · (2020) 02 RAJ CK 0275
Guardian And Wards Act, 1890 — Section 7, 25
High Courts14 Feb 2020Dismissed
Jodhpur Vidhyut Vitran Nigam Ltd. And Ors Vs Kalawati And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0274
Limitation Act, 1963 — Section 5
High Courts14 Feb 2020Dismissed
Rajaram Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0167
Rajasthan Municipalities Act, 2009 — Section 39, 39(1), 39(2), 39(3), 39(4), 39(1)(a), 39(1)(d), 39(3), 39(6)Indian Penal Code, 1860 — Section 189, 323, 332, 353, 384, 504
High Courts13 Feb 2020Allowed
Manish Kumar Prasad Vs State
Rajasthan High Court · (2020) 02 RAJ CK 0272
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts13 Feb 2020Disposed Of
Bhanwar Singh Chundawat Vs State Of Raajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0271
Rajasthan Service Rules, 1951 — Rule 29
High Courts13 Feb 2020Disposed Of
Jagdish And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0270
High Courts13 Feb 2020Disposed Of
Mohan Lal Vishnoi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0269
High Courts13 Feb 2020Allowed
Samok Kumari Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0268
Constitution Of Indian, 1950 — Article 226
High Courts13 Feb 2020Disposed Of
Vaishali Jain And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0267
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts13 Feb 2020Allowed
Baheti Education Trust Vs Nemaram And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0266
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 14, Order 14 Rule 6Benami Transaction (Prohibition) Act, 1988 — Section 4
High Courts13 Feb 2020Dismissed
Shabnam Dayar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0265
High Courts13 Feb 2020Disposed Of
Kishan Lal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0264
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts13 Feb 2020Dismissed
Jumma Mohammad Ali Vs Kamal Kumar And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0263
High Courts13 Feb 2020Dismissed
Satyanarain Vs Kamal Kumar And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0262
High Courts13 Feb 2020Disposed Of
Mool Shankar And Ors Vs State And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0261
Constitution Of Indian, 1950 — Article 14, 16, 21, 23, 38
High Courts13 Feb 2020
Ram Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0260
High Courts13 Feb 2020Allowed
Anil And Ors Vs State of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0259
Indian Penal Code, 1860 — Section 148, 149, 302, 307, 308Code Of Criminal Procedure, 1973 — Section 389