High Courts20 Feb 2020Dismissed
Bharta Ram Vs State Of Rajasthan
Rajasthan High Court · (2020) 02 RAJ CK 0371
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 9 Rule 13 , Order 19 Rule 1, Order 19 Rule 2
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Rajasthan High Court judgments
44,813 judgments · page 304 of 2,241
High Courts20 Feb 2020Dismissed
Kishan Singh And Ors Vs Memlata
Rajasthan High Court · (2020) 02 RAJ CK 0370
High Courts20 Feb 2020Dismissed
Sushila Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0369
Indian Succession Act, 1925 — Section 15
High Courts20 Feb 2020Dismissed
Indian Council Of Agricultural Research And Ors Vs Yogendra Singh
Rajasthan High Court · (2020) 02 RAJ CK 0368
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 11
High Courts20 Feb 2020Allowed
Premlata Paliwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0367
Rajasthan Minor Mineral Concession Rules, 2017 — Rule 63
High Courts20 Feb 2020Disposed Of
M/s. Prince Steel Industries, E-420 Vs Union Of India And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0366
Securitization and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts20 Feb 2020
Priyanka Jasu And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0365
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts20 Feb 2020
Sushil Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0364
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts20 Feb 2020Dismissed
Geeta Karolia And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0363
High Courts20 Feb 2020Dismissed
Smita Arora Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0362
High Courts20 Feb 2020
Jitendra Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0361
Constitution Of India, 1950 — Article 14, 16, 21, 23, 38
High Courts20 Feb 2020Disposed Of
Shanta Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0360
High Courts20 Feb 2020Disposed Of
Anurag Vs Rajasthan High Court Jodhpur And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0359
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 16, 17
High Courts20 Feb 2020Disposed Of
Gopa Ram Meghwal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0358
High Courts20 Feb 2020Dismissed
Bharat Sanchar Nigam Limited Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0357
Constitution Of India, 1950 — Article 301, 304(b)
High Courts20 Feb 2020Disposed Of
Nickey Chauhan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0356
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts20 Feb 2020Dismissed
Jagdish Prasad Saini Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0355
Rajasthan Municipalities Act, 2009 — Section 3, 9, 10, 10(4), 10(5)Rajasthan Municipalities (Election) Rules, 1994 — Rule 3 Constitution Of India, 1950 — Article 226, 243O, 243ZG
High Courts20 Feb 2020Dismissed
Deepak Kumar Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0354
High Courts20 Feb 2020Dismissed
Kishan Lal And Ors Vs Indian Council Of Agricultural Research And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0353
High Courts20 Feb 2020Disposed Of
Mukesh Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 02 RAJ CK 0352
Constitution Of India, 1950 — Article 226