CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 300 of 2,241

High Courts24 Feb 2020Allowed

Saravjeet Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0467

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22, 29
Read judgment
High Courts24 Feb 2020Allowed

Harish Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0452

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 354, 506
Read judgment
High Courts24 Feb 2020Allowed

Jay Ram Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0450

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 14, 54, 54A
Read judgment
High Courts24 Feb 2020Dismissed

Lakhan Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0447

Indian Penal Code, 1860 — Section 34, 307, 326Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 438
Read judgment
High Courts24 Feb 2020Allowed

Shrawan Singh Vs State Of Rajasthan

Rajasthan High Court · (2020) 02 RAJ CK 0446

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376Code Of Criminal Procedure, 1973 — Section 161, 164
Read judgment
High Courts24 Feb 2020Allowed

Mahaveer Dan Vs State And Ors

Rajasthan High Court · (2020) 02 RAJ CK 0440

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 323, 341, 395
Read judgment
High Courts24 Feb 2020Allowed

Surajmal Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0439

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20
Read judgment
High Courts24 Feb 2020Allowed

Raju Vs State

Rajasthan High Court · (2020) 02 RAJ CK 0438

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 3, 25
Read judgment