High Courts04 May 2021Allowed

Bharat Bhushan Vs State Of Rajasthan

Rajasthan High Court · (2021) 05 RAJ CK 0008

Indian Penal Code, 1860 — Section 354, 376(2)(N), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 5, 6, 7, 8Code Of Criminal Procedure, 1973 — Section 439
High Courts04 May 2021Allowed

Ranvir Singh Vs State of Rajasthan

Rajasthan High Court · (2021) 05 RAJ CK 0007

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 51(A), (D), 56Indian Penal Code, 1860 — Section 120B
High Courts04 May 2021Allowed

Mohammed Salim Vs State

Rajasthan High Court · (2021) 05 RAJ CK 0006

Indian Penal Code, 1860 — Section 201, 313, 344, 376(2)(N), 384, 450Code Of Criminal Procedure, 1973 — Section 439
High Courts03 May 2021Allowed

Samaun Vs State of Rajasthan

Rajasthan High Court · (2021) 05 RAJ CK 0005

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22
High Courts03 May 2021Allowed

Narayan Lal Vs State

Rajasthan High Court · (2021) 05 RAJ CK 0004

Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts03 May 2021Allowed

Chunnilal And Ors Vs State

Rajasthan High Court · (2021) 05 RAJ CK 0003

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 354B
High Courts30 Apr 2021Allowed

Paluram Vs State And Ors

Rajasthan High Court · (2021) 04 RAJ CK 0003

Indian Penal Code, 1860 — Section 34, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Apr 2021Allowed

Pal Singh Vs State

Rajasthan High Court · (2021) 04 RAJ CK 0024

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54, 54A
High Courts29 Apr 2021Allowed

Sagar Mal Vs State Of Rajasthan

Rajasthan High Court · (2021) 04 RAJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54Indian Penal Code, 1860 — Section 224, 307, 332, 353
High Courts29 Apr 2021Allowed

Mohanlal Vs State Of Rajasthan

Rajasthan High Court · (2021) 04 RAJ CK 0018

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 341