High Courts11 May 2021Allowed
Harun Vs State
Rajasthan High Court · (2021) 05 RAJ CK 0042
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 365, 395, 420, 482
COURT ARCHIVE
Rajasthan High Court judgments, 2021
969 judgments · page 22 of 49
High Courts11 May 2021Allowed
Shiv Singh Vs State
Rajasthan High Court · (2021) 05 RAJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 333, 332, 353,
High Courts11 May 2021Allowed
Harmat Singh And Anr Vs State And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0040
Scheduled Castes And the Scheduled Tribes (Prevention ofAtrocities) Act, 1989 — Section 3(1)(R), 3(1)(S), 3(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 147, 307, 323, 341, 504Code Of Criminal Procedure, 1973 — Section 439
High Courts11 May 2021Allowed
Ravi Vs State Of Rajasthan And Anr
Rajasthan High Court · (2021) 05 RAJ CK 0039
Scheduled Castes And the Scheduled Tribes (Prevention ofAtrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 120B, 201Code Of Criminal Procedure, 1973 — Section 439
High Courts11 May 2021Allowed
Gopal Ram @ Gopal Chimpa Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0038
Scheduled Castes And the Scheduled Tribes (Prevention ofAtrocities) Act, 1989 — Section 3(2)(V)(Wa), 14AIndian Penal Code, 1860 — Section 198, 363, 366(1), 465, 468, 471Code Of Criminal Procedure, 1973 — Section 164
High Courts11 May 2021
Om Prakash @ Mangi Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0037
Code Of Criminal Procedure, 1973 — Section 389
High Courts11 May 2021
Khinva Ram Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0036
Code Of Criminal Procedure, 1973 — Section 439
High Courts11 May 2021Disposed Of
Vinod Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0035
High Courts04 May 2021Allowed
Shrawan Singh Vs State Of Rajasthan And Anr
Rajasthan High Court · (2021) 05 RAJ CK 0020
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 306
High Courts04 May 2021Allowed
Sohel Khan Vs State Of Rajasthan And Anr
Rajasthan High Court · (2021) 05 RAJ CK 0019
Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(S)(F), 14A(2)Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts04 May 2021Allowed
Champa Lal Vs State
Rajasthan High Court · (2021) 05 RAJ CK 0018
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 308, 323, 325, 342, 365Code Of Criminal Procedure, 1973 — Section 439
High Courts04 May 2021Allowed
Rahul Giri @ Raugar Vs State Of Rajasthan And Anr
Rajasthan High Court · (2021) 05 RAJ CK 0017
Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s), 14AIndian Penal Code, 1860 — Section 323, 341, 435Code Of Criminal Procedure, 1973 — Section 439
High Courts04 May 2021Allowed
Ramesh Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0016
Indian Penal Code, 1860 — Section 354, 376, 452Protection of Children from Sexual Offences Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts04 May 2021Allowed
Sunil @ Sonu And Anr Vs State
Rajasthan High Court · (2021) 05 RAJ CK 0015
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts04 May 2021Allowed
Narayan Anr Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(12), 376(2)(14), 376(D)
High Courts04 May 2021Allowed
Jahid Ali Anr Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0013
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts04 May 2021Allowed
Prabhulal Vs State
Rajasthan High Court · (2021) 05 RAJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 436
High Courts04 May 2021Allowed
Jai Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 18, 25, 29Evidence Act, 1872 — Section 27
High Courts04 May 2021Allowed
Saddam Goari Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0010
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts04 May 2021Allowed
Vijay Raj Vs State
Rajasthan High Court · (2021) 05 RAJ CK 0009
Indian Penal Code, 1860 — Section 120B, 323, 342, 377, 384Information Technology Act, 2000 — Section 67ACode Of Criminal Procedure, 1973 — Section 161, 439