High Courts13 May 2021Disposed Of
Ganesh Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0024
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2021
969 judgments · page 21 of 49
High Courts13 May 2021Allowed
Pukh Raj Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0023
Indian Penal Code, 1860 — Section 120B, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts13 May 2021Disposed Of
Asharam @ Ashu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0022
High Courts13 May 2021Allowed
Dev Narayan Gurjar Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0021
Scheduled Castes And the Scheduled Tribes (Prevention ofAtrocities) Act, 1989 — Section 3(2)(v), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 120B, 420, 406, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Allowed
Sanjay Vs State
Rajasthan High Court · (2021) 05 RAJ CK 0034
Indian Penal Code, 1860 — Section 323, 326, 341, 447Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021Allowed
Sriram @ Sariya Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0033
High Courts12 May 2021Allowed
Khetdan And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0032
Scheduled Castes And the Scheduled Tribes (Prevention ofAtrocities) Act, 1989 — Section 3(2)(V)(Va), 14A(2)Indian Penal Code, 1860 — Section 147, 149, 323, 365, 458Code Of Criminal Procedure, 1973 — Section 439
High Courts12 May 2021
Sneh Lata Gupta Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0031
High Courts12 May 2021Disposed Of
Varish Saha Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0030
High Courts12 May 2021Dismissed
Sajan Khan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0029
High Courts12 May 2021Disposed Of
Dharampal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0028
High Courts12 May 2021Disposed Of
Prakash Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0027
High Courts11 May 2021Allowed
Kunal Pandya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0050
High Courts11 May 2021Disposed Of
Manish Kumar Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 05 RAJ CK 0049
High Courts11 May 2021Allowed
Ashok Kumar Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54
High Courts11 May 2021Allowed
Dharmpal Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29
High Courts11 May 2021Allowed
Narsiram Vs State
Rajasthan High Court · (2021) 05 RAJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 324,325, 341
High Courts11 May 2021Allowed
Sunil And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 323, 341, 394
High Courts11 May 2021Allowed
Birbal Ram Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts11 May 2021Allowed
Vimla Devi Vs State Of Rajasthan
Rajasthan High Court · (2021) 05 RAJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149,, 302, 307, 323, 447Arms Act, 1959 — Section 27, 30