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Rajasthan High Court judgments, 2021

969 judgments · page 19 of 49

High Courts21 May 2021Allowed

Madan Lal Vs State of Rajasthan

Rajasthan High Court · (2021) 05 RAJ CK 0072

Indian Penal Code, 1860 — Section 34, 302, 307, 325, 460Code Of Criminal Procedure, 1973 — Section 439
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High Courts21 May 2021Allowed

Vishnu Kumar Vs State Of Rajasthan

Rajasthan High Court · (2021) 05 RAJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25
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High Courts21 May 2021Allowed

Pawan Kumar Vs State

Rajasthan High Court · (2021) 05 RAJ CK 0069

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts21 May 2021Allowed

Ashok Vs State Of Rajasthan

Rajasthan High Court · (2021) 05 RAJ CK 0067

Indian Penal Code, 1860 — Section 363Code Of Criminal Procedure, 1973 — Section 161, 439
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High Courts21 May 2021Allowed

Wagji Vs State Of Rajasthan

Rajasthan High Court · (2021) 05 RAJ CK 0064

Indian Penal Code, 1860 — Section 308, 323, 341, 354, 354A, 354BCode Of Criminal Procedure, 1973 — Section 439
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High Courts21 May 2021Allowed

Pramod Kumar And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 05 RAJ CK 0062

Scheduled Castes and Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(V), 3(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 341Code Of Criminal Procedure, 1973 — Section 439
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High Courts21 May 2021Dismissed

Naresh Kumar Vs State

Rajasthan High Court · (2021) 05 RAJ CK 0061

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22, 29
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High Courts21 May 2021Allowed

Vasu Ram Vs State Of Rajasthan

Rajasthan High Court · (2021) 05 RAJ CK 0060

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 333, 353Arms Act, 1959 — Section 3, 25
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High Courts21 May 2021Allowed

Ramgopal @ Sanju Vs State

Rajasthan High Court · (2021) 05 RAJ CK 0058

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22, 29Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
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High Courts19 May 2021Allowed

Rakesh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2021) 05 RAJ CK 0087

Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164, 439
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High Courts19 May 2021Allowed

Tarandeep And Ors Vs State Of Rajasthan

Rajasthan High Court · (2021) 05 RAJ CK 0086

Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66DCode Of Criminal Procedure, 1973 — Section 439
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High Courts19 May 2021Allowed

Ashok Vs State Of Rajasthan

Rajasthan High Court · (2021) 05 RAJ CK 0085

Indian Penal Code, 1860 — Section 143, 353, 429Prevention of Damage to Public Property Act, 1984 — Section 3Code Of Criminal Procedure, 1973 — Section 439
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