High Courts06 Aug 2021Allowed

Neha Singh Vs Sunil Kumar

Rajasthan High Court · (2021) 08 RAJ CK 0005

Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9, 13, 13(1)(ia)(ib)Protection Of Women From Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 20, 22, 23
High Courts06 Aug 2021Allowed

Lataa Nawani Vs Himanshu Nawani

Rajasthan High Court · (2021) 08 RAJ CK 0004

Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9Indian Penal Code, 1860 — Section 323, 354, 406, 498A
High Courts03 Aug 2021Allowed

Pappulal Vs State

Rajasthan High Court · (2021) 08 RAJ CK 0047

Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 161, 439
High Courts03 Aug 2021Allowed

Kundan Mishra Vs State Of Rajasthan

Rajasthan High Court · (2021) 08 RAJ CK 0046

Indian Penal Code, 1860 — Section 120B, 285, 379, 419, 420Petroleum And Mines Pipeline Act, 1962 — Section 15(1), 15(2), 15(3), 15(4)Prevention Of Damage To Public Property Act, 1984 — Section 3
High Courts03 Aug 2021Allowed

Vahid S/O Fajru Vs State Of Rajasthan

Rajasthan High Court · (2021) 08 RAJ CK 0001

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 379Indian Forest Act, 1927 — Section 29, 32, 33, 41, 42
High Courts02 Aug 2021Dismissed

Akhey Singh Vs State Of Raj

Rajasthan High Court · (2021) 08 RAJ CK 0049

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304II, 450, 458
High Courts26 Jul 2021Allowed

Pappu Son And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2021) 07 RAJ CK 0007

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (1)(I), 3(2)(VA), 14A(1)Indian Penal Code, 1860 — Section 143, 188, 332, 353, 427, 440Rajasthan Epidemic Diseases Act, 2020 — Section 4, 5