High Courts11 Jun 2021Allowed

Mahesh Vs State Of Rajasthan

Rajasthan High Court · (2021) 06 RAJ CK 0013

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354D, 504, 506, 509Information Technology Act, 2000 — Section 66E, 67
High Courts10 Jun 2021Allowed

Om Prakash Sain Vs State Of Rajasthan

Rajasthan High Court · (2021) 06 RAJ CK 0004

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i)(ii), 14(A)(2)Indian Penal Code, 1860 — Section 376(2)(d)
High Courts10 Jun 2021Allowed

Kuldeep @ Kalu S/O Yudhveer Vs State Of Rajasthan And Others

Rajasthan High Court · (2021) 06 RAJ CK 0003

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W)(i), 3(1)(W)(ii), 3(2)(v), 3(2)(VA), 14(A)(2)Indian Penal Code, 1860 — Section 323, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 17, 18