High Courts24 Aug 2021Allowed

Gursewak Singh And Others Vs State And Others

Rajasthan High Court · (2021) 08 RAJ CK 0031

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Preservation Of Certain Animals Act, 1950 — Section 5, 8Rajasthan Bovine Animal (Prohibition Of Slaughterand Regulation Of Temporary Migration Or Export) Act, 1995 — Section 5, 8