High Courts13 Sept 2021Allowed

Aman Deep Singh Vs State

Rajasthan High Court · (2021) 09 RAJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29, 37
High Courts10 Sept 2021Allowed

Laxmi Devi Vs State

Rajasthan High Court · (2021) 09 RAJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 460Arms Act, 1959 — Section 4, 25
High Courts07 Sept 2021Allowed

Kuldeep Vs State Of Rajasthan

Rajasthan High Court · (2021) 09 RAJ CK 0014

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 201, 302