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Rajasthan High Court judgments, 2021

969 judgments · page 24 of 49

High Courts29 Apr 2021Allowed

Prakash Vs State Of Rajasthan

Rajasthan High Court · (2021) 04 RAJ CK 0017

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354( ख), 365, 376, 384, 506
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High Courts29 Apr 2021Allowed

Devi Lal Vs State And Anr

Rajasthan High Court · (2021) 04 RAJ CK 0014

Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 354(C), 376Code Of Criminal Procedure, 1973 — Section 439
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High Courts29 Apr 2021Allowed

Rakesh Vs State

Rajasthan High Court · (2021) 04 RAJ CK 0011

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 29
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High Courts29 Apr 2021Allowed

Yashwant Tak Vs Abida And Ors

Rajasthan High Court · (2021) 04 RAJ CK 0008

Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10, 10(2)(h), 133, 173
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High Courts29 Apr 2021Allowed

Varju Devi Vs State of Rajasthan

Rajasthan High Court · (2021) 04 RAJ CK 0007

Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 120B, 201, 302, 380Evidence Act, 1872 — Section 27
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