High Courts19 Mar 2021Allowed

Irfan khan Vs State Of Rajasthan

Rajasthan High Court · (2021) 03 RAJ CK 0069

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341, 397, 398Arms Act, 1959 — Section 3, 25(1B(A), 27
High Courts18 Mar 2021Dismissed

Nirmal Dudhani Vs Union Of India

Rajasthan High Court · (2021) 03 RAJ CK 0064

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 8 & 8A, 22(c), 23(c), 25, 25A, 27A&, 29, 37, 67Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 25
High Courts18 Mar 2021Allowed

Nikhil Mathur Vs State Of Rajasthan

Rajasthan High Court · (2021) 03 RAJ CK 0062

Foreigner Act, 1946 — Section 3, 7, 16Code Of Criminal Procedure, 1973 — Section 482Registration Of Foreigners Act, 1939 — Section 3, 5