High Courts09 Mar 2021Allowed

Ram Lal Krishak Vs Ram Lal Krishak And Ors

Rajasthan High Court · (2021) 03 RAJ CK 0036

Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Rules, 1996 — Rule 18A, 18A(4)(ii)Constitution Of India, 1950 — Article 226
High Courts05 Mar 2021Allowed

Gajja Ram @ Gajendra Vs State And Ors

Rajasthan High Court · (2021) 03 RAJ CK 0020

Indian Penal Code, 1860 — Section 302, 307, 324, 326, 460Code Of Criminal Procedure, 1973 — Section 419Rajasthan Prisoners Release on Parole Rules, 1958 — Rule 2(d), 9, 12, 18