High Courts25 Feb 2021Allowed
Bajrang Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0156
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 406, 467, 468, 471
COURT ARCHIVE
Rajasthan High Court judgments, 2021
969 judgments · page 29 of 49
High Courts25 Feb 2021Allowed
Ajay Singh Cheema And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0155
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420
High Courts25 Feb 2021Dismissed
Ramkishan Vs Sunita
Rajasthan High Court · (2021) 02 RAJ CK 0154
Code Of Criminal Procedure, 1973 — Section 125, 482Hindu Marriage Act, 1955 — Section 9
High Courts25 Feb 2021Allowed
Chunni Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0153
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 467, 468
High Courts25 Feb 2021Dismissed
Mathura Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0152
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341, 363, 511
High Courts25 Feb 2021Dismissed
Vitta Samanvaya Samiti Vs Union Of India And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0151
Central Goods And Services Tax Act, 2017 — Section 44Rajasthan Goods and Services Tax Act, 2017 — Section 35(5)Central Goods and Services Tax (CGST) Rules, 2017 — Rule 80
High Courts25 Feb 2021Dismissed
Pawan Kumar Vs Sandeep Tandon, Chairman
Rajasthan High Court · (2021) 02 RAJ CK 0150
High Courts25 Feb 2021Disposed Of
Kamlesh Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0149
High Courts25 Feb 2021Disposed Of
Sunita Kumari Patidar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0148
High Courts25 Feb 2021Disposed Of
Manju And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0147
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts24 Feb 2021
Suvansh Kalal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0146
High Courts24 Feb 2021Allowed
Narendra Singh And Ors Vs State
Rajasthan High Court · (2021) 02 RAJ CK 0145
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Feb 2021Allowed
Iiamudeen @ Asimudeen Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0144
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 201, 302
High Courts24 Feb 2021Allowed
Hardeep Singh Charan And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0143
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts24 Feb 2021Allowed
Reena Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0142
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts24 Feb 2021Disposed Of
Hemlata Vs Director, (Primary Education), Rajasthan, Bikaner And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0141
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts24 Feb 2021Disposed Of
Neeta Jain And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0140
High Courts24 Feb 2021Allowed
Asha Ram Vs Pushkarna Brahmin Bhimji Ka Mohala Vikas Samiti And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0139
Rajasthan Premises (Control of Rent & Eviction) Act, 1950 — Section 3(vii)(b)Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 21 Rule 97, Order 22 Rule 4, Order 22 Rule 9
High Courts24 Feb 2021Dismissed
State Of Rajasthan And Ors Vs Ram Kishore
Rajasthan High Court · (2021) 02 RAJ CK 0138
Industrial Disputes Act, 1947 — Section 33C(2)Constitution of India, 1950 — Article 227
High Courts24 Feb 2021Disposed Of
State Of Rajasthan And Ors Vs Jmk Shikshan Sansthan, Parental Body Jai Marudhar Kesari Educational And Welfare Society And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0137