High Courts22 Feb 2021Disposed Of

Babloo @ Krishnanand Vs State of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0162

Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5(m), 6Code Of Criminal Procedure, 1973 — Section 164, 313