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Rajasthan High Court judgments, 2021

969 judgments · page 33 of 49

High Courts19 Feb 2021

Nathu Ram And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 02 RAJ CK 0080

Rajasthan Land Revenue Act, 1956 — Section 91(6), 91(6)(a)Copyright Act, 1957 — Section 63, 68ACode Of Criminal Procedure, 1973 — Section 2(1), 2(a)(i), 2(c), 167, 167(2), 167(2)(a, 447
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High Courts17 Feb 2021Allowed

Somveer Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 376(2)(D)Protection Of Children from Sexual Offence Act, 2012 — Section 3, 4
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High Courts17 Feb 2021Allowed

Harish Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0043

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 292, 344, 363, 365, 370, 376(D) (2)(N), 382, 384, 450Information Technology Act, 2000 — Section 67
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High Courts17 Feb 2021Allowed

Azad Ali Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0042

Code Of Criminal Procedure, 1973 — Section 161, 164, 439 Indian Penal Code, 1860 — Section 343, 363, 366, 376(2)(n)
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High Courts17 Feb 2021Allowed

Devi Lal Vs State

Rajasthan High Court · (2021) 02 RAJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25
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High Courts17 Feb 2021Allowed

Abdul Asif Vs State

Rajasthan High Court · (2021) 02 RAJ CK 0039

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376, 384, 450, 506Protection Of Children from Sexual Offence Act, 2012 — Section 3, 4
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High Courts17 Feb 2021Allowed

Liyakat Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0035

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 332, 336, 353, 427
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High Courts17 Feb 2021Dismissed

Zahoor Ali Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0030

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 344, 370(5), 374Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 75, 79
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High Courts17 Feb 2021Allowed

Rahul Garg And Ors Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0029

Code Of Criminal Procedure, 1973 — Section 437(3), 439Information Technology Act, 2000 — Section 66DIndian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468, 471
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