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Rajasthan High Court judgments, 2021

969 judgments · page 32 of 49

High Courts19 Feb 2021Allowed

Baldev @ Bulla Ram Vs State

Rajasthan High Court · (2021) 02 RAJ CK 0106

Indian Penal Code, 1860 — Section 354G, 376(2)(j), 506Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 11, 12Code Of Criminal Procedure, 1973 — Section 161, 164, 439
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High Courts19 Feb 2021Allowed

Kamlesh @ Kamalram Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0105

Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 161, 164, 439
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High Courts19 Feb 2021Allowed

Dashrath Suhalka Vs State

Rajasthan High Court · (2021) 02 RAJ CK 0102

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts19 Feb 2021Dismissed

Chatrapal Singh Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0099

Indian Penal Code, 1860 — Section 354D(2)Information Technology Act, 2008 — Section 67, 67ACode Of Criminal Procedure, 1973 — Section 439
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High Courts19 Feb 2021Allowed

Mukesh Vs State

Rajasthan High Court · (2021) 02 RAJ CK 0091

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 25, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts19 Feb 2021Allowed

Pyaare Lal Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0087

Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
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