High Courts17 Feb 2021
Khushboo Bai And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0027
Code Of Criminal Procedure, 1973 — Section 482Rajasthan Police Act, 2007 — Section 29
COURT ARCHIVE
Rajasthan High Court judgments, 2021
969 judgments · page 34 of 49
High Courts17 Feb 2021Allowed
Farukh @ Sonu And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0026
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341, 365, 504Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va)
High Courts16 Feb 2021Allowed
Raj Singh Chohan Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 464, 465, 466, 467, 468, 471, 472, 473, 474, 475, 476
High Courts16 Feb 2021Allowed
Vinod Kumar Gupta Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)Indian Penal Code, 1860 — Section 120B, 167, 201, 409, 418, 466, 477A
High Courts16 Feb 2021Allowed
Nathi Devi Vs Rajeev Kumar And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0070
High Courts16 Feb 2021Disposed Of
Union Of India And Ors Vs Narayan Kumar Srivastava And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0069
High Courts16 Feb 2021Disposed Of
Jagdish Firoda And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0055
Rajasthan Tenancy Act 1955 — Section 16
High Courts16 Feb 2021
Ashok Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0054
High Courts16 Feb 2021Allowed
Om Prakash And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0053
High Courts16 Feb 2021Dismissed
M/s Agarwal Polysacks Ltd. Vs Aditya Singhvi And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0052
Code Of Civil Procedure, 1908 — Section 24, 25, 151
High Courts16 Feb 2021
Shreenath Bstc School Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0051
National Council for Teacher Education Act, 1993 — Section 14(1), 15(1)
High Courts16 Feb 2021Allowed
Om Prakash And Ors Vs State Of Rajasthan State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0050
High Courts16 Feb 2021Dismissed
Pooja Rajpurohit Vs Rajasthan Public Service Commission, Ajmer, Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0049
High Courts16 Feb 2021Dismissed
Mamta Godara Vs Prema Ram And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0048
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts16 Feb 2021Allowed
Savita Manmiya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0047
Medical and Health Subordinate Service Rules, 1965 — Rule 19
High Courts16 Feb 2021Dismissed
Legal Representatives Of Dr. Krishna Kumar @ Jyoti Prakash And Ors Vs Ranjeet Singh Kumpawat
Rajasthan High Court · (2021) 02 RAJ CK 0046
Rajasthan Premises (Control Of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts16 Feb 2021Allowed
Bheru Lal @ Kalulal Vs Pratap Singh And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0045
Motor Vehicles Act, 1988 — Section 133
High Courts15 Feb 2021Allowed
Manish Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0079
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354, 406, 498A
High Courts15 Feb 2021
Rameshwar Son Of Gyasiram Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0078
High Courts15 Feb 2021Allowed
Ramesh Kumar@lala Pandit Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 307, 323, 324, 326, 341Arms Act, 1959 — Section 4, 25