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Rajasthan High Court judgments, 2021

969 judgments · page 35 of 49

High Courts15 Feb 2021Allowed

Aneesa Vs State Of Rajasthan And Ors

Rajasthan High Court · (2021) 02 RAJ CK 0074

Code Of Criminal Procedure, 1973 — Section 195, 482Indian Penal Code, 1860 — Section 120B, 172, 173, 174, 175, 176, 177, 178, 181, 190, 191, 192, 193, 419, 420, 464, 465, 468, 471Public Representative Act, 1950 — Section 31
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High Courts15 Feb 2021Allowed

Heera Lal And Ors Vs State

Rajasthan High Court · (2021) 02 RAJ CK 0063

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 447Code Of Criminal Procedure, 1973 — Section 439
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High Courts15 Feb 2021Allowed

Harji Lal Alika Vs Sharda

Rajasthan High Court · (2021) 02 RAJ CK 0058

Transfer Of Property Act 1882 — Section 106Code Of Civil Procedure, 1908 — Order 47 Rule 1
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High Courts15 Feb 2021Dismissed

Sunil Kumar Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0057

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 18, 29Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 165
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High Courts11 Feb 2021Allowed

Paramveer And Ors Vs State

Rajasthan High Court · (2021) 02 RAJ CK 0003

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 18Code Of Criminal Procedure, 1973 — Section 439
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High Courts11 Feb 2021Dismissed

Mahendra Kumar And Ors Vs Maya Devi And Ors

Rajasthan High Court · (2021) 02 RAJ CK 0001

Rajasthan Tenancy Act, 1955 — Section 88, 207, 256Specific Relief Act, 1963 — Section 31, 31(1)Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order VII Rule 11(d)
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High Courts10 Feb 2021Allowed

Ramesh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2021) 02 RAJ CK 0008

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 29Code Of Criminal Procedure, 1973 — Section 439
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