High Courts10 Feb 2021Disposed Of
Naveen Kumar And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0007
COURT ARCHIVE
Rajasthan High Court judgments, 2021
969 judgments · page 36 of 49
High Courts10 Feb 2021Dismissed
Shambhu Lal And Ors Vs Rampal Koli
Rajasthan High Court · (2021) 02 RAJ CK 0006
High Courts10 Feb 2021
Sukhdev Singh And Ors Vs State
Rajasthan High Court · (2021) 02 RAJ CK 0005
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 29Code Of Criminal Procedure, 1973 — Section 389
High Courts10 Feb 2021Allowed
Kishna Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0004
Rajasthan Police Subordinate Service Rules, 1989 — Rule 26, 27, 28, 29, 29(2), 30, 31Constitution of India, 1950 — Article 226(3)
High Courts08 Feb 2021Allowed
Bal Ram Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0013
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Feb 2021Dismissed
Bhawani Singh Vs State of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0012
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 325, 326, 333, 353
High Courts08 Feb 2021Disposed Of
Sarita And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0011
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts08 Feb 2021
M/s Parkin Laboratories And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0010
Code Of Criminal Procedure, 1973 — Section 482Prevention of Food Adulteration Act, 1954 — Section 7, 13(2), 16, 18A, 23(4), 23(4)(iii), 25, 25(3)
High Courts08 Feb 2021Dismissed
Megha And Ors Vs Board Of Revenue, Rajasthan, Ajmer And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0009
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 41 Rule 2, Order 41 Rule 3, Order 41 Rule 27Constitution of India, 1950 — Article 227
High Courts04 Feb 2021Allowed
Sonu Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0025
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Feb 2021Allowed
Chandu @ Chandra Prakash Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0024
Rajasthan Excise Act, 1950 — Section 14, 19, 54, 57, 54DIndian Penal Code, 1860 — Section 120B, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Feb 2021Allowed
Ravi Vs State
Rajasthan High Court · (2021) 02 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A
High Courts04 Feb 2021Allowed
Dharampal Vs State
Rajasthan High Court · (2021) 02 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 323, 341, 354, 452
High Courts04 Feb 2021Allowed
Rakesh Mehta Vs State of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts04 Feb 2021Allowed
Lalchand And Ors Vs State
Rajasthan High Court · (2021) 02 RAJ CK 0020
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Feb 2021Allowed
Bhallaram Vs State
Rajasthan High Court · (2021) 02 RAJ CK 0019
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Feb 2021Allowed
Sapana Mishra Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0018
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts04 Feb 2021Dismissed
Sohanlal Vs Kishna Ram And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0017
High Courts04 Feb 2021Allowed
Praveen Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0016
High Courts04 Feb 2021Allowed
National Insurance Company Limited Vs Raghunandan Sharma And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0015
Motor Vehicles Act, 1988 — Section 140, 173