High Courts23 Feb 2021Allowed
Himanshu Garg @ Bittu Vs State of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0136
Indian Penal Code, 1860 — Section 393Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2021
969 judgments · page 30 of 49
High Courts23 Feb 2021Allowed
Kailash Kumar And Ors Vs State And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0135
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379
High Courts23 Feb 2021Allowed
Sonu Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0134
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts23 Feb 2021Dismissed
Mula Ram Vs State And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0133
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 427, 447Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(v)
High Courts23 Feb 2021Allowed
Narsingha Ram @ Vinod Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0132
Indian Penal Code, 1860 — Section 376Juvenile Justice (Care and Protection of Children). Act, 2015 — Section 12
High Courts23 Feb 2021
Chairman, Pilibanga Shikshan Samiti, Pilibanga And Ors Vs Controlling Authority, Under Payment Of Gratuity Act, Hanumangarh District Hanumangarh (Raj.) And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0131
Rajasthan Non-Governmental Educational Institutions Act, 1989 — Section 19, 21, 21(2), 40Payment of Gratuity Act, 1972 — Section 2(s), 14Rajasthan Non-Governmental Educational Institutions Rules, 1993 — Rule 82
High Courts23 Feb 2021Disposed Of
Bhikharam And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0130
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 384, 504, 506
High Courts23 Feb 2021Disposed Of
Rita Sanadhaya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0129
Rajasthan Civil Services(Revised Pay Scale) Rules, 2008 — Rule 3, 14
High Courts23 Feb 2021Dismissed
Naru Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0128
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 94Code Of Criminal Procedure, 1973 — Section 164
High Courts23 Feb 2021Disposed Of
Lrs Of Bajrang Das And Ors Vs Lrs Of Mukna Ram, Jodhpur And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0127
High Courts23 Feb 2021Dismissed
Khyali Ram And Ors Vs Patti Devi Kisturi Devi And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0126
Rajasthan Colonization (Allotment and Sale of Government Land in the IGNP Colony Area) Rules, 1975 — Rule 13(5)(b)Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts23 Feb 2021Dismissed
Durga Shankar Sharma And Ors Vs Pushpa Sharma
Rajasthan High Court · (2021) 02 RAJ CK 0125
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Transfer of Property Act, 1882 — Section 53A
High Courts23 Feb 2021Dismissed
Rajendra Kumar Vs Arora Khatri And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0124
Code Of Civil Procedure, 1908 — Section 96Indian Succession Act, 1925 — Section 63, 63(c)Evidence Act, 1872 — Section 68
High Courts22 Feb 2021Allowed
Sunny Deol Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0171
Juvenile Justice (Care & Protection of Children) Act, 2015 — Section 12
High Courts22 Feb 2021Allowed
Kalulal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0169
Juvenile Justice (Care & Protection of Children) Act, 2015 — Section 12
High Courts22 Feb 2021Allowed
Krishna Veer Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 02 RAJ CK 0168
Code Of Criminal Procedure, 1973 — Section 397Indian Penal Code, 1860 — Section 379Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts22 Feb 2021Disposed Of
Kailash Chand Khandelwal Vs Rajkumar Pipara
Rajasthan High Court · (2021) 02 RAJ CK 0167
Rajasthan Rent Control Act, 2001 — Section 9, 21(4)Constitution of India, 1950 — Article 227
High Courts22 Feb 2021Disposed Of
Ramkaran Vs Bherulal And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0166
Code Of Civil Procedure, 1908 — Section 151Evidence Act, 1872 — Section 73, Order 8 Rule 1A (3)
High Courts22 Feb 2021Dismissed
Ashok Gurjar Vs State of Rajasthan And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0165
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 380, 420, 467, 468, 471
High Courts22 Feb 2021Allowed
Prahlad Gupta Vs Ghanshyam And Ors
Rajasthan High Court · (2021) 02 RAJ CK 0164
Constitution of India, 1950 — Article 227