High Courts10 Mar 2021Allowed

Kamal Kishore And Ors Vs State Of Rajasthan

Rajasthan High Court · (2021) 03 RAJ CK 0077

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(I), 376(3), 376DProtection Of Children from Sexual Offences Act, 2012 — Section 5G, 6
High Courts10 Mar 2021

Manish Agarwal Vs State Of Rajasthan

Rajasthan High Court · (2021) 03 RAJ CK 0075

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 2018 — Section 7, 7AIndian Penal Code, 1860 — Section 120B, 384
High Courts10 Mar 2021Allowed

Premsingh Vs State Of Rajasthan

Rajasthan High Court · (2021) 03 RAJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8, 21
High Courts10 Mar 2021Dismissed

Rajpal Vs State Of Rajasthan

Rajasthan High Court · (2021) 03 RAJ CK 0072

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8, 15, 25, 37, 41, 42, 43, 50, 52(a)(2)Evidence Act, 1872 — Section 27
High Courts09 Mar 2021Allowed

Ram Singh Vs State Of Rajasthan

Rajasthan High Court · (2021) 03 RAJ CK 0044

Indian Penal Code, 1860 — Section 120B, 166, 167, 198, 199, 200, 201, 420, 467, 468, 471, 474, 477, 477APrevention Of Corruption Act, 1988 — Section 13(1)(D), 13(2)Arms Act, 1959 — Section 3, 25(1B)(A), 30
High Courts09 Mar 2021Dismissed

Nenu And Ors Vs Tikma And Ors

Rajasthan High Court · (2021) 03 RAJ CK 0042

Rajasthan Land Revenue Act, 1956 — Section 75, 76, 84Hindu Succession Act, 1956 — Section 2(2)