High Courts21 Aug 2023Dismissed
Sohan Lal Meena Vs Ajmer Vidyut Vitran Nigam Ltd And Others
Rajasthan High Court · (2023) 08 RAJ CK 0084
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 89 of 2,241
High Courts21 Aug 2023Disposed Of
Surendra Singh Rajpurohit Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0083
High Courts21 Aug 2023Disposed Of
Suman Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0082
High Courts21 Aug 2023Disposed Of
Amit Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0081
High Courts21 Aug 2023Disposed Of
Mukesh Manat Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0079
High Courts21 Aug 2023Disposed Of
Bajrang Lal Meghwal And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0078
High Courts21 Aug 2023Disposed Of
Lalchand Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0077
Code Of Criminal Procedure, 1973 — Section 164
High Courts21 Aug 2023Dismissed
Mahendra Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0076
Code Of Criminal Procedure, 1973 — Section 164
High Courts21 Aug 2023Allowed
Shiv Raj Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0075
High Courts19 Aug 2023Disposed Of
Teejo Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0063
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 143, 323, 354
High Courts19 Aug 2023Disposed Of
Girdhari Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0062
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts19 Aug 2023Dismissed
Amar Lal And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0061
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts19 Aug 2023Allowed
Farzana Bano And Others Vs Mohammad Rizwan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0059
Code Of Civil Procedure, 1908 — Section 24Family Courts Act, 1984 — Section 7Code Of Criminal Procedure, 1973 — Section 125
High Courts19 Aug 2023Allowed
Chand Bano Vs Liyakat Khan
Rajasthan High Court · (2023) 08 RAJ CK 0058
Code Of Civil Procedure, 1908 — Section 24Protection Of Women From Domestic Violence Act, 2005 — Section 12, 23
High Courts19 Aug 2023Disposed Of
Suresh Kumar Sharma And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0057
High Courts19 Aug 2023Disposed Of
Suman Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0056
High Courts19 Aug 2023Dismissed
Bagga Singh Vs Union Of India And Others
Rajasthan High Court · (2023) 08 RAJ CK 0055
High Courts19 Aug 2023Dismissed
Vimla Meena Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0054
High Courts19 Aug 2023Allowed
Hemaram Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0053
Indian Penal Code, 1860 — Section 354, 458Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts18 Aug 2023Allowed
Balram Godara And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 354, 376, 406, 420, 498A, 504, 509, 511