High Courts10 Aug 2023Dismissed
Moti Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0041
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 91 of 2,241
High Courts10 Aug 2023Dismissed
Vardha Ram And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0039
High Courts08 Aug 2023Allowed
Manohar Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0031
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29, 37Evidence Act, 1872 — Section 27
High Courts08 Aug 2023Allowed
Udai Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0030
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302
High Courts08 Aug 2023Allowed
Ishawar Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts08 Aug 2023Allowed
Meethalal Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0028
High Courts07 Aug 2023Dismissed
Brij Mohan Chhabra Vs Subhash Chandra Garg And Others
Rajasthan High Court · (2023) 08 RAJ CK 0025
High Courts07 Aug 2023Dismissed
Ajit Singh Vs Sohan Lal Dhanka General And Others
Rajasthan High Court · (2023) 08 RAJ CK 0024
High Courts07 Aug 2023Disposed Of
Phool Kanwar And Others Vs Sher Singh And Others
Rajasthan High Court · (2023) 08 RAJ CK 0022
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Indian Succession Act, 1925 — Section 272, 299
High Courts04 Aug 2023Allowed
Sohanram @ Sonaram Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0021
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(Va), 14ACode Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts04 Aug 2023Dismissed
State Of Rajasthan Vs Bachhu Singh
Rajasthan High Court · (2023) 08 RAJ CK 0020
Prevention The Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts04 Aug 2023Dismissed
State Of Rajasthan Vs Iqbal And Others
Rajasthan High Court · (2023) 08 RAJ CK 0019
Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 114Code Of Criminal Procedure, 1973 — Section 293(4), 294, 390
High Courts04 Aug 2023Dismissed
Premlata Vs Jagjeet Daga And Others
Rajasthan High Court · (2023) 08 RAJ CK 0018
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts04 Aug 2023Disposed Of
Sadhana And Others Vs Kishan Lal And Others
Rajasthan High Court · (2023) 08 RAJ CK 0017
High Courts03 Aug 2023Allowed
Manak Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0016
Indian Penal Code, 1860 — Section 363, 366A, 376Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 3, 4, 16, 17Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Aug 2023Allowed
Nimb Singh @ Narendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0015
Indian Penal Code, 1860 — Section 376(1), 450Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Aug 2023Allowed
Poonam Chand Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0014
Indian Penal Code, 1860 — Section 376, 450Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Aug 2023Allowed
Kamlesh Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0013
Indian Penal Code, 1860 — Section 366Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Aug 2023Allowed
Pradeep Nath @ Raj Bhauwaji Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0012
Indian Penal Code, 1860 — Section 376(2)(N), 420, 450Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Aug 2023Disposed Of
Vanshita Soni And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0011