High Courts18 Aug 2023Disposed Of
Prahlad Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0071
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 90 of 2,241
High Courts18 Aug 2023Dismissed
Anil Kumar Saini Vs Mohanlal
Rajasthan High Court · (2023) 08 RAJ CK 0070
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts18 Aug 2023Dismissed
Nihal Chand Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts18 Aug 2023Allowed
Kundana Ram And Others Vs R.S.R.TC, Bhilwara And Others
Rajasthan High Court · (2023) 08 RAJ CK 0068
Code Of Civil Procedure, 1908 — Order 9 Rule 9, Order 43 Rule 1(C)
High Courts18 Aug 2023Allowed
Kanaram @ Kanmal Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0067
Indian Medical Council Act, 1956 — Section 15(3)Code Of Criminal Procedure, 1973 — Section 389
High Courts18 Aug 2023Allowed
Radhyshyam Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0066
Indian Penal Code, 1860 — Section 307, 323, 324, 325, 341Evidence Act, 1872 — Section 45Code Of Criminal Procedure, 1973 — Section 389
High Courts18 Aug 2023Allowed
Surjan Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0065
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(D), 13(2)Code Of Criminal Procedure, 1973 — Section 389
High Courts18 Aug 2023Allowed
Vishakhasingh Vs Madharam And Others
Rajasthan High Court · (2023) 08 RAJ CK 0064
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts17 Aug 2023Dismissed
Commercial Taxes Officer Vs M/S Vikas WSP Ltd., Udyog Vihar, Sriganganagar
Rajasthan High Court · (2023) 08 RAJ CK 0050
Rajasthan Sales Tax, 1954 — Section 4(2), 87
High Courts16 Aug 2023Allowed
Suraj Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts16 Aug 2023Allowed
Shrawan Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption (Amendment) Act, 2018 — Section 13(1)(B)
High Courts16 Aug 2023Allowed
Pappu Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29, 37
High Courts14 Aug 2023Disposed Of
Ashok Kumar Yadav Vs Jodhpur Vidhyut Vitaran Nigam Limited And Others
Rajasthan High Court · (2023) 08 RAJ CK 0044
High Courts14 Aug 2023Allowed
Bhupendra @ Bhopa Angar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0043
High Courts14 Aug 2023Allowed
Shankar Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0042
Indian Penal Code, 1860 — Section 34, 307
High Courts11 Aug 2023Dismissed
Ganshyam Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0036
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 42, 50, 55
High Courts11 Aug 2023Disposed Of
Sheetal Surana Vs Naresh Surana
Rajasthan High Court · (2023) 08 RAJ CK 0035
Family Court Act, 1984 — Section 19
High Courts11 Aug 2023Dismissed
Poonam Khichi Vs Anil Khichi
Rajasthan High Court · (2023) 08 RAJ CK 0034
Guardian And Wards Act, 1890 — Section 10, 25Code Of Criminal Procedure, 1973 — Section 97
High Courts11 Aug 2023Dismissed
Kuldeep Vishnoi Vs State Of Rajasthan
Rajasthan High Court · (2023) 08 RAJ CK 0033
Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37
High Courts11 Aug 2023Allowed
Dharmendra Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 08 RAJ CK 0032
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14AIndian Penal Code, 1860 — Section 120B, 323, 341, 365, 384Code Of Criminal Procedure, 1973 — Section 439