High Courts23 Aug 2023Allowed

Naresh Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 08 RAJ CK 0087

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts23 Aug 2023Allowed

Sanju @ Sanjay Vs State Of Rajasthan

Rajasthan High Court · (2023) 08 RAJ CK 0086

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 363, 366, 376(2)(?)Protection Of Children From Sexual Offences Act, 2012 — Section 5(?), 6
High Courts22 Aug 2023Allowed

Ajit Singh And Others Vs State Of Rajasthan

Rajasthan High Court · (2023) 08 RAJ CK 0100

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 37, 37(1)(b)(ii)
High Courts22 Aug 2023Allowed

Jagdish Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 08 RAJ CK 0096

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A(2), 3(2)(va)Indian Penal Code, 1860 — Section 34, 120B, 201, 304Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Aug 2023Allowed

Aashuram Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 08 RAJ CK 0095

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A(1), 3(2)(va)Indian Penal Code, 1860 — Section 120B, 323, 341, 365, 384Code Of Criminal Procedure, 1973 — Section 439