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Rajasthan High Court judgments

44,813 judgments · page 87 of 2,241

High Courts01 Sept 2023Dismissed

Harish Bhatt Vs Sanyukta

Rajasthan High Court · (2023) 09 RAJ CK 0004

Constitution Of India, 1950 — Article 227Rajasthan Rent Control Act, 2001 — Section 9Registration Act, 1908 — Section 17, 49
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High Courts01 Sept 2023Allowed

Ram Swaroop Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 09 RAJ CK 0002

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 341, 427Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(S), 3(2)(va)
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High Courts31 Aug 2023Allowed

Narpat Singh Vs State Of Rajasthan

Rajasthan High Court · (2023) 08 RAJ CK 0121

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts31 Aug 2023Dismissed

Chaina Ram @ Mularam Vs State Of Rajasthan

Rajasthan High Court · (2023) 08 RAJ CK 0118

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 228A, 376D, 376(2)(n), 450, 506Information Technology Act, 2000 — Section 67, 67A
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High Courts28 Aug 2023Allowed

Raju Ram Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 08 RAJ CK 0116

Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6Code Of Criminal Procedure, 1973 — Section 439
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High Courts28 Aug 2023Allowed

Radhakishan Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 08 RAJ CK 0113

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W), 3(2)(V), 14AIndian Penal Code, 1860 — Section 376(2)(n)Code Of Criminal Procedure, 1973 — Section 439
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High Courts28 Aug 2023Dismissed

Rohit And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 08 RAJ CK 0112

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R), 3(1)(S), 3(W)(2), 3(2) (V), 14AIndian Penal Code, 1860 — Section 143, 307, 323, 341, 379Code Of Criminal Procedure, 1973 — Section 439
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