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Rajasthan High Court judgments

44,813 judgments · page 85 of 2,241

High Courts13 Sept 2023Allowed

Manna Ram Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0043

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 16, 17
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High Courts13 Sept 2023Allowed

Dinesh Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307Arms Act, 1959 — Section 4, 5, 25, 27
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High Courts12 Sept 2023Allowed

Firoz Khan Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0035

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts12 Sept 2023Allowed

Mukesh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0034

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 37, 37(1)(b)(ii)
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High Courts12 Sept 2023Disposed Of

Sonu @ Rahul Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 294, 302, 392Arms Act, 1959 — Section 3, 25, 27
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High Courts12 Sept 2023Allowed

Salman Khan Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0032

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29, 37, 37(1)(b)(ii)
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High Courts12 Sept 2023Allowed

Harish Kumar Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0031

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 344, 366, 376, 376(2)(N), 506
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High Courts12 Sept 2023Allowed

Vimal Kumar Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0030

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29
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High Courts12 Sept 2023Allowed

Sunil Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0029

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(N), 376(3), 384, 450, 456, 457Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4(ii), 5(L), 6
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High Courts12 Sept 2023Allowed

Gopal Giri And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 09 RAJ CK 0027

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 143, 308, 323, 324, 325, 341, 427, 447Code Of Criminal Procedure, 1973 — Section 439
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