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Rajasthan High Court judgments

44,813 judgments · page 84 of 2,241

High Courts18 Sept 2023Allowed

Govind Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Bovine Animal (Prohibition Of Slaughter And Temporary Migration Or Export Regulation) Act, 1995 — Section 3, 5, 6, 8, 9, 10Prevention Of Cruelty To Animals Act, 1960 — Section 11(D)
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High Courts18 Sept 2023Allowed

Shoyab Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0053

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 302, 307, 323, 325, 341
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High Courts15 Sept 2023Allowed

Kalu Singh Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 09 RAJ CK 0052

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 342, 363, 366A, 376(2)(3)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
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High Courts15 Sept 2023Allowed

Umaid Singh And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 09 RAJ CK 0049

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(1)(w)(i), 3(2)(VA), 14AIndian Penal Code, 1860 — Section 34, 323, 325, 329, 341, 354, 504Code Of Criminal Procedure, 1973 — Section 439
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High Courts15 Sept 2023Allowed

Om Prakash Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 09 RAJ CK 0048

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(Va), 14AIndian Penal Code, 1860 — Section 34, 302, 363, 366, 376(2)(N)Code Of Criminal Procedure, 1973 — Section 439
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