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Rajasthan High Court judgments

44,813 judgments · page 86 of 2,241

High Courts11 Sept 2023Allowed

Pyari Bai Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0024

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 472Code Of Criminal Procedure, 1973 — Section 438
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High Courts11 Sept 2023Allowed

Anil Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0022

Indian Penal Code, 1860 — Section 147, 307, 323, 341, 382, 427, 506Code Of Criminal Procedure, 1973 — Section 438, 439
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High Courts11 Sept 2023Allowed

Sanwar Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 09 RAJ CK 0020

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R), 3(1)(S), 3(2) (VA), 14AIndian Penal Code, 1860 — Section 323, 341Code Of Criminal Procedure, 1973 — Section 439
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High Courts11 Sept 2023Allowed

Bheru Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 09 RAJ CK 0019

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i) 3(2)(v), 14AIndian Penal Code, 1860 — Section 376DCode Of Criminal Procedure, 1973 — Section 439
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High Courts11 Sept 2023Allowed

Vinay Kumar Ranga Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0018

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 376, 376(2)(N)
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High Courts11 Sept 2023Allowed

Sheru Khan Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 09 RAJ CK 0016

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(ii), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 363, 366A, 376(3), 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(I), 6, 11(IV), 12
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High Courts06 Sept 2023Dismissed

Kishan Lal Vs Istiyak Ahmed

Rajasthan High Court · (2023) 09 RAJ CK 0015

Constitution Of India, 1950 — Article 226, 227 Rajasthan Public Trust Act, 1959 — Section 17, 21Rajasthan Public Premises (Eviction Of Unauthorised Occupants) Act, 1964 — Section 2(viii), 4Indian Trusts Act, 1882 — Section 47, 48
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High Courts06 Sept 2023Allowed

Sumit Kumar Vs State Of Rajasthan

Rajasthan High Court · (2023) 09 RAJ CK 0011

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354D, 376(2)(N), 450Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6, 11, 12
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