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Rajasthan High Court judgments

44,813 judgments · page 93 of 2,241

High Courts27 Jul 2023Allowed

Ved Raj And Others Vs State Of Rajasthan

Rajasthan High Court · (2023) 07 RAJ CK 0084

Prevention Of Corruption Act, 1988 — Section 13(1)(D), 13(2)Indian Penal Code, 1860 — Section 120BCode Of Criminal Procedure, 1973 — Section 438
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High Courts25 Jul 2023Dismissed

Jagdish Jat Vs State Of Rajasthan

Rajasthan High Court · (2023) 07 RAJ CK 0079

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Code Of Criminal Procedure, 1973 — Section 439
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High Courts25 Jul 2023Allowed

Sunil Dudi Vs State Of Rajasthan

Rajasthan High Court · (2023) 07 RAJ CK 0078

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37, 37(1)(b)(ii), 50Code Of Criminal Procedure, 1973 — Section 439, 446Evidence Act, 1872 — Section 27
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High Courts25 Jul 2023Dismissed

Mangi Lal Vs State Of Rajasthan

Rajasthan High Court · (2023) 07 RAJ CK 0076

Code Of Criminal Procedure, 1973 — Section 161, 173(8), 439Indian Penal Code, 1860 — Section 34, 302
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High Courts25 Jul 2023Allowed

Rameshwar Lal Swami Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 07 RAJ CK 0075

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(2)(Va), 14AProtection Of Children From Sexual Offences Act, 2012 — Section 7, 8Indian Penal Code, 1860 — Section 323, 354ka, 354ga, 354gha, 376, 384
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