High Courts20 Jul 2023Allowed
Laxmanram @ Laxmi Narayan Vs State Of Rajasthan
Rajasthan High Court · (2023) 07 RAJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 365
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 94 of 2,241
High Courts19 Jul 2023Disposed Of
Kalu Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0069
High Courts19 Jul 2023Allowed
Himmat Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0068
High Courts19 Jul 2023Disposed Of
Udai Lal @ Uda Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0067
High Courts19 Jul 2023Disposed Of
Shambhu Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0066
High Courts18 Jul 2023Disposed Of
Pankaj Bala And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0061
High Courts18 Jul 2023Disposed Of
Hemant Kumar Joshi And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0060
High Courts18 Jul 2023Disposed Of
Nahar Singh Gujar And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0059
High Courts18 Jul 2023Disposed Of
Kailash Chand Jain Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0058
High Courts18 Jul 2023Disposed Of
Govind Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0057
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts18 Jul 2023Disposed Of
Badrilal Teli And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0056
High Courts18 Jul 2023Disposed Of
Rajendra Kumar Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0055
High Courts18 Jul 2023Allowed
Babu Khan Vs State Of Rajasthan
Rajasthan High Court · (2023) 07 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 328, 379
High Courts18 Jul 2023Allowed
Dharmendra @ Maas Vs State Of Rajasthan
Rajasthan High Court · (2023) 07 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts18 Jul 2023Dismissed
Rajasthan State Road Transport Corporation And Others Vs Vimla Devi And Others
Rajasthan High Court · (2023) 07 RAJ CK 0052
High Courts17 Jul 2023Allowed
State Of Rajasthan Vs Arjun Ram
Rajasthan High Court · (2023) 07 RAJ CK 0051
High Courts17 Jul 2023Allowed
Chandra Shekhar Vs State Of Rajasthan
Rajasthan High Court · (2023) 07 RAJ CK 0050
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29
High Courts17 Jul 2023Dismissed
Kanchan Devi Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0049
Code Of Criminal Procedure, 1973 — Section 97
High Courts17 Jul 2023Allowed
Mohit Sharma Vs State
Rajasthan High Court · (2023) 07 RAJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29, 37
High Courts17 Jul 2023Dismissed
Vachana Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 07 RAJ CK 0047