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Rajasthan High Court judgments

44,813 judgments · page 96 of 2,241

High Courts10 Jul 2023Allowed

Harjot Singh Vs State Of Rajasthan

Rajasthan High Court · (2023) 07 RAJ CK 0031

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
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High Courts10 Jul 2023Allowed

Bhakhar Ram And Others Vs State Of Rajasthan

Rajasthan High Court · (2023) 07 RAJ CK 0029

Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 323, 341Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)
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High Courts07 Jul 2023Dismissed

Banshiram Vs State Of Rajasthan

Rajasthan High Court · (2023) 07 RAJ CK 0015

Indian Penal Code, 1860 — Section 34, 307, 323, 332, 352, 353Code Of Criminal Procedure, 1973 — Section 439
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High Courts06 Jul 2023Allowed

Kailash Bishnoi Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 07 RAJ CK 0022

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R), 3(1)(S), 3(2)(Va), 14AIndian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 382, 427, 452Code Of Criminal Procedure, 1973 — Section 439
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High Courts06 Jul 2023Dismissed

Omprakash Vs Satyanarayan

Rajasthan High Court · (2023) 07 RAJ CK 0019

Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 207
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High Courts04 Jul 2023Allowed

Jitendra Vs State Of Rajasthan

Rajasthan High Court · (2023) 07 RAJ CK 0005

Code Of Criminal Procedure, 1973 — Section 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 37
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High Courts30 Jun 2023Allowed

Santosh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2023) 06 RAJ CK 0064

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25
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