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Rajasthan High Court judgments

44,813 judgments · page 97 of 2,241

High Courts27 Jun 2023Allowed

Vikas Vs State Of Rajasthan

Rajasthan High Court · (2023) 06 RAJ CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 342, 366, 376(2)(n)
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High Courts23 Jun 2023Allowed

Deva Ram Vs State Of Rajasthan

Rajasthan High Court · (2023) 06 RAJ CK 0052

Code Of Criminal Procedure, 1973 — Section 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37, 42, 50
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High Courts23 Jun 2023Allowed

Sanjeev Kumar Vs State Of Rajasthan

Rajasthan High Court · (2023) 06 RAJ CK 0050

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29, 37
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High Courts19 Jun 2023Allowed

Kulveer Singh Vs State Of Rajasthan

Rajasthan High Court · (2023) 06 RAJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37
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High Courts19 Jun 2023Dismissed

Manveer Singh Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 06 RAJ CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(2)(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4(2), 5(L), 6
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High Courts19 Jun 2023Allowed

Gurjot Singh And Others Vs State Of Rajasthan

Rajasthan High Court · (2023) 06 RAJ CK 0039

Code Of Criminal Procedure, 1973 — Section 439, 446Indian Penal Code, 1860 — Section 143, 332, 353, 336, 395Prevention Of Damage To Public Property Act, 1984 — Section 3
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High Courts19 Jun 2023Allowed

Sunil Vs State Of Rajasthan

Rajasthan High Court · (2023) 06 RAJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 37
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High Courts16 Jun 2023Allowed

Raju Devi Vs State Of Rajasthan

Rajasthan High Court · (2023) 06 RAJ CK 0029

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
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