High Courts09 Jun 2023Dismissed

Ambar Jaipal Vs State Of Rajasthan

Rajasthan High Court · (2023) 06 RAJ CK 0003

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 342, 377Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 6
High Courts09 Jun 2023Allowed

Yashpal Singh Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 06 RAJ CK 0001

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(ii), 3(2)(v), 14AIndian Penal Code, 1860 — Section 344, 363, 366, 376(2)(n), 506Code Of Criminal Procedure, 1973 — Section 164
High Courts02 Jun 2023Allowed

Kalu Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 06 RAJ CK 0049

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(Za) (D), 3(1)(r), 3(1)(S), 3(2)(v), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 307, 323, 326, 341, 506
High Courts02 Jun 2023Allowed

Bhagwat Singh And Others Vs State Of Rajasthan

Rajasthan High Court · (2023) 06 RAJ CK 0047

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 34, 378, 379, 380, 381, 382, 383, 384, 385, 386, 387, 388, 389, 390, 391, 392, 393, 394, 395, 396, 397, 398, 399, 400, 401, 401, 402, 403, 404, 405, 406, 407, 408, 409, 410, 411, 412, 413, 414, 415, 416, 417, 418, 419, 420, 420, 421, 442, 423, 424, 425, 426, 427, 428, 429, 430, 431, 432, 433, 434, 434, 435, 436, 437, 438, 439, 440, 441, 442, 443, 444, 445, 446, 447, 448, 449, 450, 451, 453, 454, 455, 456, 457, 458, 459, 460, 461, 462
High Courts01 Jun 2023Dismissed

Ravi Kumar @ Ravi And Others Vs State Of Rajasthan

Rajasthan High Court · (2023) 06 RAJ CK 0044

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va)Indian Penal Code, 1860 — Section 34, 323, 341Code Of Criminal Procedure, 1973 — Section 313, 374, 389
High Courts16 May 2023Allowed

Bhagwan Singh Vs State Of Rajasthan & Ors

Rajasthan High Court · (2023) 05 RAJ CK 0112

Constitution Of India, 1950 — Article 14, 38, 39Rajasthan State Road Transport Workers And Workshop Employees Standing Orders, 1965 — Regulation 18(D)(2)