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Rajasthan High Court judgments

44,813 judgments · page 101 of 2,241

High Courts09 May 2023Allowed

Pappu Singh Vs State Of Rajasthan

Rajasthan High Court · (2023) 05 RAJ CK 0078

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 326, 341
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High Courts08 May 2023Allowed

Veni Ram Vs State Of Rajasthan

Rajasthan High Court · (2023) 05 RAJ CK 0068

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 384, 420, 467, 468, 471
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High Courts08 May 2023Allowed

Pushpendra Singh Vs State Of Rajasthan

Rajasthan High Court · (2023) 05 RAJ CK 0061

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 202, 212, 225, 302, 307, 420, 440, 467, 468, 471, 474Arms Act, 1959 — Section 3, 25, 25(6), 28, 35
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High Courts08 May 2023Dismissed

Amolak Ram Vs State Of Rajasthan

Rajasthan High Court · (2023) 05 RAJ CK 0059

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 342, 363, 366A, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
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High Courts05 May 2023Allowed

Dinesh Vs State Of Rajasthan

Rajasthan High Court · (2023) 05 RAJ CK 0058

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Indian Penal Code, 1860 — Section 120B, 420, 467, 471
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High Courts05 May 2023Allowed

Pappu Vs State Of Rajasthan

Rajasthan High Court · (2023) 05 RAJ CK 0056

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457, 511
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