High Courts03 May 2023Disposed Of
Hari Lal Jat Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0032
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 103 of 2,241
High Courts03 May 2023Disposed Of
Ratan Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0031
Code Of Criminal Procedure, 1973 — Section 482
High Courts03 May 2023Disposed Of
Mohan Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 05 RAJ CK 0030
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 304B, 306, 498A
High Courts03 May 2023Dismissed
Mahavir And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0028
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 397, 401, 482Indian Penal Code, 1860 — Section 34, 323, 354, 451
High Courts03 May 2023Disposed Of
Dungarmal Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0027
Code Of Criminal Procedure, 1973 — Section 482
High Courts03 May 2023Allowed
Hapu Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 05 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29Evidence Act, 1872 — Section 27
High Courts02 May 2023Dismissed
Irfan Ansari @ Mohmmad Irfan Vs Shabnam Ansar And Others
Rajasthan High Court · (2023) 05 RAJ CK 0021
Code Of Criminal Procedure, 1973 — Section 125, 482
High Courts02 May 2023Dismissed
Hari Ram Vs Sunita And Others
Rajasthan High Court · (2023) 05 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 125, 482
High Courts02 May 2023Disposed Of
Santosh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0019
Code Of Criminal Procedure, 1973 — Section 482
High Courts02 May 2023Disposed Of
Bhagwati Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0018
Code Of Criminal Procedure, 1973 — Section 482
High Courts02 May 2023Disposed Of
Navjot Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0017
Code Of Criminal Procedure, 1973 — Section 190Indian Penal Code, 1860 — Section 307, 323, 324, 342, 406, 498A
High Courts02 May 2023Disposed Of
Kuashik Patidar And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 366, 376D, 120B
High Courts02 May 2023Disposed Of
Anil Joshi Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts02 May 2023Allowed
Somraj Vs State Of Rajasthan
Rajasthan High Court · (2023) 05 RAJ CK 0014
Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 471Rajasthan Public Examination Act, 2022 — Section 3, 7, 10Code Of Criminal Procedure, 1973 — Section 439
High Courts02 May 2023Disposed Of
Saman Hazi And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0012
Code Of Criminal Procedure, 1973 — Section 190(2), 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 342, 452
High Courts01 May 2023Disposed Of
Avtar Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0011
High Courts01 May 2023Dismissed
Deep Shikha Trivedi And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0009
Constitution Of India, 1950 — Article 226
High Courts01 May 2023Dismissed
Bhanwar Singh Vs Range Forest Officer
Rajasthan High Court · (2023) 05 RAJ CK 0008
Constitution Of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2
High Courts01 May 2023Disposed Of
Suryabhan Singh Saktawat Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0006
High Courts01 May 2023Disposed Of
Kamlesh Kumar Sharma Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0005