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Rajasthan High Court judgments

44,813 judgments · page 105 of 2,241

High Courts26 Apr 2023Allowed

Chotha Ram Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0105

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Evidence Act, 1872 — Section 27
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High Courts26 Apr 2023Dismissed

Dharampal Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0104

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 149, 302, 323, 377, 397
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High Courts25 Apr 2023Dismissed

Chandra Shekhar Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0091

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Evidence Act, 1872 — Section 27
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High Courts24 Apr 2023Allowed

Jeetu @ Manjeet Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 04 RAJ CK 0099

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 363, 366A, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 5, 6
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High Courts24 Apr 2023Allowed

Mithu Lal Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0098

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 18, 29, 37
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High Courts24 Apr 2023Allowed

Sahil And Others Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0097

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 307Arms Act, 1959 — Section 3, 4, 5, 9, 25, 29
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High Courts24 Apr 2023Allowed

Manish Sharma Vs State

Rajasthan High Court · (2023) 04 RAJ CK 0095

Code Of Criminal Procedure, 1973 — Section 161, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29
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High Courts24 Apr 2023Allowed

Imran @ Immu And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 04 RAJ CK 0094

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 143, 323, 327, 384Code Of Criminal Procedure, 1973 — Section 439
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High Courts24 Apr 2023Dismissed

Amar Singh Vs Badami Devi

Rajasthan High Court · (2023) 04 RAJ CK 0093

Code Of Civil Procedure, 1908 — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13(1)(ia)
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High Courts21 Apr 2023Allowed

Shrawan Kumar Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0124

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 32A, 37, 42, 42(2), 50(1), 52ACode Of Criminal Procedure, 1973 — Section 389
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