High Courts01 May 2023Disposed Of
Gurnam Singh Gill Vs Regional Provident Fund Commissioner, Employees Provident Fund Organization And Others
Rajasthan High Court · (2023) 05 RAJ CK 0004
Constitution Of India, 1950 — Article 142
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 104 of 2,241
High Courts01 May 2023Dismissed
Dharmesh Chaudhary Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0003
High Courts01 May 2023Dismissed
Sanwala Ram Meena Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 05 RAJ CK 0002
Constitution Of India, 1950 — Article 226(3)
High Courts28 Apr 2023Disposed Of
State Of Rajasthan And Others Vs Kuldeep Singh
Rajasthan High Court · (2023) 04 RAJ CK 0113
High Courts28 Apr 2023Dismissed
Mangi Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0112
High Courts28 Apr 2023Allowed
Narayan Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0111
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302, 397, 450Evidence Act, 1872 — Section 27
High Courts28 Apr 2023Allowed
Bhawani Singh @ Pinnu Kachawa Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0110
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 354, 376, 384
High Courts28 Apr 2023Allowed
Dungar Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0109
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 323, 341, 427
High Courts28 Apr 2023Dismissed
Mukesh Kumar @ Manoj Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0108
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 313, 357A, 357(3), 357(4)
High Courts27 Apr 2023Allowed
Sahil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0123
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Apr 2023Allowed
Bholu Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0122
Rajasthan Excise Act, 1950 — Section 16, 54Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Apr 2023Allowed
Bhagwan Singh @ Data S/O Swaroop Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0121
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Apr 2023Allowed
Deva Ram @ Devendra Kumar @ Devi Lal S/O Gorkha Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0120
Indian Penal Code, 1860 — Section 307, 353, 379, 411Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Apr 2023Allowed
Poonam Chand @ Piyush Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0119
Indian Penal Code, 1860 — Section 392Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Apr 2023Allowed
Gempar Ram @ Chikku Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 04 RAJ CK 0118
Indian Penal Code, 1860 — Section 354D, 419Protection Of Children From Sexual Offences Act, 2012 — Section 13, 14Information Technology Act, 2000 — Section 66C, 67B
High Courts27 Apr 2023Allowed
Kalu Ram And Others Vs Union Of India
Rajasthan High Court · (2023) 04 RAJ CK 0117
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29Unlawful Activities (Prevention) Act, 1967 — Section 43D(5)
High Courts27 Apr 2023Allowed
Norat Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0116
Code Of Criminal Procedure, 1973 — Section 167(2), 167(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29
High Courts27 Apr 2023Allowed
Balveer @ Bablu Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0115
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 341, 427Arms Act, 1959 — Section 3, 5, 25
High Courts27 Apr 2023Dismissed
Nikhil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0114
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Apr 2023Dismissed
Mahendra And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0107
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 323, 342, 364, 458