High Courts21 Apr 2023Allowed

Bheru Lal Jat Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0086

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29Evidence Act, 1872 — Section 27, 37
High Courts21 Apr 2023Allowed

Santosh Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0085

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 304II, 325
High Courts21 Apr 2023Allowed

Sher Singh Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0082

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 308, 324, 323, 325, 326, 336, 341, 382, 440
High Courts20 Apr 2023Partly Allowed

Praveen And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 04 RAJ CK 0079

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 34, 323, 326, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Apr 2023Disposed Of

Ghasi Ram Vs Ramsukh And Others

Rajasthan High Court · (2023) 04 RAJ CK 0076

Code Of Civil Procedure, 1908 — Section Order 7 Rule 11Rajasthan Court Fees And Suits Valuation Act, 1961 — Section 61
High Courts19 Apr 2023Allowed

Jitendra Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 148, 302, 307, 323, 324, 325, 341
High Courts19 Apr 2023Allowed

Abdulla Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420Information Technology Act, 2000 — Section 66D
High Courts19 Apr 2023Allowed

Manohar Vs State Of Rajasthan And Others

Rajasthan High Court · (2023) 04 RAJ CK 0067

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 366, 366A, 376D, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5G, 6, 16, 17
High Courts19 Apr 2023Allowed

Ratandas Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0065

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 76, 376[2][f][n]Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts18 Apr 2023Allowed

Amzad @ Tikola Vs State Of Rajasthan

Rajasthan High Court · (2023) 04 RAJ CK 0075

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302Arms Act, 1959 — Section 3, 4, 25