High Courts12 Apr 2023Allowed
Ganpat Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 108 of 2,241
High Courts12 Apr 2023Allowed
Kesararam Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0043
Indian Penal Code, 1860 — Section 34, 225, 307, 323, 341, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Apr 2023Allowed
Ankit Jayaswal Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0042
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Apr 2023Allowed
Surendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 379, 411
High Courts12 Apr 2023Allowed
Dharam Chand Salvi Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0040
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306
High Courts12 Apr 2023Allowed
Manoj Devi And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts12 Apr 2023Allowed
Bhabhootaram @ Babootaram Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0038
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts12 Apr 2023Allowed
Rajendra @ Raju And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts12 Apr 2023Allowed
Teja Ram Jat Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0036
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Evidence Act, 1872 — Section 27
High Courts10 Apr 2023Allowed
Aas Mohammad @ Aasu Mohammad Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0035
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Apr 2023Allowed
Sumer Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0034
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Apr 2023Allowed
Ramesh @ Dholu Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Apr 2023Allowed
Vedprakash Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0031
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Apr 2023Allowed
Bhanwari Devi And Others Vs National Insurance Company Ltd And Others
Rajasthan High Court · (2023) 04 RAJ CK 0029
Motor Vehicles Act, 1988 — Section 166, 173
High Courts10 Apr 2023Disposed Of
Aabid Ali Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 04 RAJ CK 0028
High Courts10 Apr 2023Disposed Of
Asha Ram Jat And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 04 RAJ CK 0027
High Courts10 Apr 2023Disposed Of
Pushpa Devi Vs Rajasthan State Road Trans. Corp And Others
Rajasthan High Court · (2023) 04 RAJ CK 0026
High Courts10 Apr 2023Dismissed
Ravi Kumar Vs Jodhpur Muncipal Corporation And Others
Rajasthan High Court · (2023) 04 RAJ CK 0025
High Courts10 Apr 2023Dismissed
Ramveer Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 04 RAJ CK 0024
High Courts10 Apr 2023Allowed
Fateh Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 04 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 159, 332, 353Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s)(r), 3(2)(va)