High Courts10 Apr 2023Allowed
Narayanlal Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0021
Rajasthan Excise Act, 1950 — Section 16, 54Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 109 of 2,241
High Courts10 Apr 2023Allowed
Saidad Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0020
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Apr 2023Allowed
Khetaram Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0019
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Apr 2023Allowed
Kana Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0018
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Apr 2023Allowed
Banshiram Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0017
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Apr 2023Allowed
Sandeep Jakhar Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0016
Rajasthan Excise Act, 1950 — Section 19, 54Code Of Criminal Procedure, 1973 — Section 439
High Courts10 Apr 2023Allowed
Om Prakash Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0015
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts06 Apr 2023Dismissed
Ranveer Kumar Mahiya Vs Narendra Kumar And Others
Rajasthan High Court · (2023) 04 RAJ CK 0010
High Courts06 Apr 2023Allowed
Shrawan Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37
High Courts06 Apr 2023Disposed Of
Vinod Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0005
High Courts05 Apr 2023Allowed
Kan Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0014
Indian Penal Code, 1860 — Section 304ACode Of Criminal Procedure, 1973 — Section 379(1)
High Courts05 Apr 2023Dismissed
Puran Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 04 RAJ CK 0011
High Courts05 Apr 2023Disposed Of
Jagram Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 04 RAJ CK 0004
High Courts05 Apr 2023Dismissed
Shakti Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 04 RAJ CK 0002
High Courts05 Apr 2023Allowed
Udai Singh @ Udal @ Udhrana Vs State Of Rajasthan
Rajasthan High Court · (2023) 04 RAJ CK 0001
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37
High Courts31 Mar 2023Disposed Of
State Of Rajasthan And Others Vs Jagannath Singh
Rajasthan High Court · (2023) 03 RAJ CK 0128
High Courts31 Mar 2023Disposed Of
State Of Rajasthan And Others Vs Kanku Bai
Rajasthan High Court · (2023) 03 RAJ CK 0127
High Courts31 Mar 2023Disposed Of
State Of Rajasthan And Others Vs Satyanarain Suthar
Rajasthan High Court · (2023) 03 RAJ CK 0126
High Courts31 Mar 2023Disposed Of
State Of Rtajasthan And Others Vs Shaitan Singh
Rajasthan High Court · (2023) 03 RAJ CK 0125
High Courts31 Mar 2023Disposed Of
Omprakash And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0124