High Courts29 Mar 2023Disposed Of/ Dismissed
Mohammad Zaki Vs Union Of India, And Others
Rajasthan High Court · (2023) 03 RAJ CK 0112
National Highway Act, 1956 — Section 3A, 3A(1), 3A(1)(ii)(3), 3D(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 110 of 2,241
High Courts29 Mar 2023Dismissed
Satpal Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0111
High Courts29 Mar 2023Allowed
Shankar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0110
High Courts29 Mar 2023Disposed Of
Om Prakash Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0109
High Courts28 Mar 2023Disposed Of
Arpit Singh Chauhan Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0114
High Courts27 Mar 2023Disposed Of
Parbat Rani @ Parvat Rani Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0106
Code Of Criminal Procedure, 1973 — Section 482
High Courts27 Mar 2023Disposed Of
Manish Kumar And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0105
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468
High Courts22 Mar 2023
Abhay Singh Punia Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0101
High Courts22 Mar 2023Dismissed
Vikash Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0100
High Courts22 Mar 2023Allowed
Soma Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0099
High Courts22 Mar 2023Disposed Of
Ramesh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0098
High Courts21 Mar 2023Allowed
Ilas Khan And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0097
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts21 Mar 2023Allowed
Ramesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0096
Indian Penal Code, 1860 — Section 143, 307, 336, 506Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Mar 2023Allowed
Trilochan Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0095
Indian Penal Code, 1860 — Section 395Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Mar 2023Allowed
Raju @ Rajendra Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0094
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Mar 2023Disposed Of
Davinder Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0093
Protection Of Children From Sexual Offences Act, 2012 — Section 11, 12, 13, 14, 15Information Technology Act, 2000 — Section 67BCode Of Criminal Procedure, 1973 — Section 482
High Courts21 Mar 2023Dismissed
Shriram Kumawat Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0092
Code Of Criminal Procedure, 1973 — Section 125, 482
High Courts20 Mar 2023Disposed Of
Divya Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0086
Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Mar 2023Disposed Of
Guddi Devi Vs State Of Rajasthan
Rajasthan High Court · (2023) 03 RAJ CK 0082
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420, 498A
High Courts20 Mar 2023
Nirmal Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 03 RAJ CK 0081
Indian Penal Code, 1860 — Section 143, 332, 341, 353, 379, 427