High Courts16 Jun 2023Allowed
Ajit Jain Vs State Of Rajasthan
Rajasthan High Court · (2023) 06 RAJ CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 98 of 2,241
High Courts16 Jun 2023Allowed
Suresh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 06 RAJ CK 0027
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Jun 2023Disposed Of
Pooja Kumari And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 06 RAJ CK 0026
High Courts14 Jun 2023Disposed Of
Suman Suthar And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 06 RAJ CK 0025
High Courts14 Jun 2023Disposed Of
Madhu Kanwar And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 06 RAJ CK 0024
High Courts14 Jun 2023Disposed Of
Hamida Bano And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 06 RAJ CK 0023
High Courts14 Jun 2023Disposed Of
Manu Kunwar And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 06 RAJ CK 0022
High Courts14 Jun 2023Disposed Of
Mahima Kumari And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 06 RAJ CK 0021
High Courts14 Jun 2023Disposed Of
Manju And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 06 RAJ CK 0020
High Courts14 Jun 2023Disposed Of
Sonu Kumari And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 06 RAJ CK 0019
High Courts13 Jun 2023Allowed
Ramesh @ Raman Vs State Of Rajasthan
Rajasthan High Court · (2023) 06 RAJ CK 0018
Code Of Criminal Procedure, 1973 — Section 389
High Courts13 Jun 2023Disposed Of
Hatim Ali Vs Ravi Shankar
Rajasthan High Court · (2023) 06 RAJ CK 0014
Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Jun 2023Allowed
Heer Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 06 RAJ CK 0013
Indian Penal Code, 1860 — Section 34, 384, 385, 392Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jun 2023Allowed
Govind Gehlot @ Goma Vs State Of Rajasthan
Rajasthan High Court · (2023) 06 RAJ CK 0012
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jun 2023Allowed
Ranchhod Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 06 RAJ CK 0011
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jun 2023Allowed
Sonu Vs State Of Rajasthan
Rajasthan High Court · (2023) 06 RAJ CK 0010
Indian Penal Code, 1860 — Section 149, 323, 341, 395Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jun 2023Allowed
Irafan Khan Vs State Of Rajasthan
Rajasthan High Court · (2023) 06 RAJ CK 0009
Arms Act, 1959 — Section 3, 25(1B)(a)Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jun 2023Allowed
Mahendra And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 06 RAJ CK 0008
Rajasthan Excise Act, 1950 — Section 19, 54Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jun 2023Allowed
Mahendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 06 RAJ CK 0007
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jun 2023Allowed
Mohit Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 06 RAJ CK 0006
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 438