High Courts05 Aug 2019Dismissed
Sharvan Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0013
Code Of Civil Procedure, 1908 — Section 100(3), 100(5)Rajasthan Minor Mineral Concession Rules, 1986 — Rule 27C
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 385 of 2,241
High Courts05 Aug 2019Allowed
Kishan Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0012
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 341Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts05 Aug 2019Disposed Off
District Excise Officer, Nagaur Vs Om Prakash And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0011
Negotiable Instruments Act, 1881 — Section 138
High Courts02 Aug 2019Dismissed
Jagdish Prasad Shringi Vs Union Of India And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0245
High Courts02 Aug 2019Allowed
M/s Ganesh Kela Suppliers And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0244
Negotiable Instruments Act, 1881 — Section 138
High Courts02 Aug 2019Allowed
M/s Jagdish Sankhla And Company And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0243
Rajasthan Agriculture Produce Market Act, 1961 — Section 39
High Courts02 Aug 2019Dismissed
Magraj Vs Gram Panchayat Keru And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0242
Code Of Civil Procedure, 1908 — Order 14 Rule 2, Order 39 Rule 2AConstitution Of India, 1950 — Article 227
High Courts02 Aug 2019Dismissed
M/s. M Althaf Shah And Brothers Shop No.J-I/V Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0241
Constitution Of India, 1950 — Article 14
High Courts02 Aug 2019Dismissed
Trilok Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0240
Rajasthan Excise Act, 1950 — Section 41, 44, 50, 72Rajasthan General Clauses Act, 1955 — Section 25, 26
High Courts02 Aug 2019Partly Allowed
Sampat @ Gopal Lal Bairwa Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0239
Indian Penal Code, 1860 — Section 201, 302, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 216, 313
High Courts02 Aug 2019Partly Allowed
Firoz Khan Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0238
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Indian Penal Code, 1860 — Section 363, 366, 376, 376(2)(n), 376(2)(i), 344Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(1)(w), 3(1)(xii)
High Courts02 Aug 2019Partly Allowed
Nilesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0237
Indian Penal Code, 1860 — Section 304, 307, 323, 349, 350, 394, 450Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Aug 2019Dismissed
Bhagwati Kunwar And Ors Vs Gulab Singh And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0236
Rajasthan Tenancy Act, 1955 — Section 207, 256Code Of Civil Procedure, 1908 — Section 9, 115, Order 7 Rule 11, Order 7 Rule 11(d), Order 39 Rule 1, Order 39 Rule 2
High Courts02 Aug 2019Disposed of
Devinder Kumar And Ors Vs Mahender Kumar And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0235
High Courts02 Aug 2019Allowed
M/s Raju Singh Rathore Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0234
Arbitration And Conciliation Act, 1996 — Section 12, 14, 15(1)(a), 15(2)
High Courts02 Aug 2019Dismissed
Gaurav Dhaka Vs Ajmer Vidhyut Vitran Nigam Limited (Avvnl) And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0230
High Courts02 Aug 2019Dismissed
M/s Triputi Commodities Vs Commissioner, CGST Commissionerate
Rajasthan High Court · (2019) 08 RAJ CK 0229
Central Excise Act, 1944 — Section 35F, 35F(i)Cenvat Credit Rules, 2001 — Rule 6Constitution Of India, 1950 — Article 226,
High Courts02 Aug 2019Allowed
Shyam Sunder Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0228
Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 12
High Courts02 Aug 2019Allowed
Amit Vishwas Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0227
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341
High Courts02 Aug 2019Allowed
Shramraj And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0226
Indian Penal Code, 1860 — Section 34, 201, 302, 303Code Of Criminal Procedure, 1973 — Section 306(2), 309(2), 313, 437AConstitution Of India, 1950 — Article 14, 21